Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

AN ACT TO PROVIDE FOR AN ACCELERATED INCREASE IN AGRICULTURE AND ALLIED PRODUCTION IN THE STATE OF ANDHRA PRADESH THROUGH A PROGRAMME OF COMPREHENSIVE AND SYSTEMATIC DEVELOPMENT ON SCIENTIFIC AND MODERN LINES OF COMMAND AREAS, COMPRISING MEASURES, FOR OPTIMUM USE OF LANDS AND WATER, PREVENTION OF LAND EROSION AND WATER LOGGING, IMPROVEMENT OF SOIL FERTILITY AND REGULATION OF CROPPING PATTERN, AND FOR PROPER MAINTENANCE AND UPKEEP OF IRRIGATION SYSTEMS IN THE STATE FOR ENSURING MAXIMUM BENEFITS TO THE CULTIVATORS UNDER THE COMMAND AREAS AND FOR THE MATTERS CONNECTED THEREWITH.

Act number

Act 15 of 1984

Year

1984

Enacted on

22-03-1984

In force from

14 March 1984

Jurisdiction

Andhra Pradesh State Act

Subjects

Agriculture, Land And Property

Read the full text of Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984 section by section on LawLens.

Official source: India Code