Andhra Pradesh (Issuance of Integrated Registration and Furnishing of Combined Returns under various Labour Laws by certain Establishments) Act, 2015

AN ACT TO PROVIDE FOR ISSUANCE OF INTEGRATED REGISTRATION AND FURNISHING OF COMBINED RETURNS UNDER CERTAIN LABOUR LAWS BY CERTAIN ESTABLISHMENTS IN THE STATE OF ANDHRA PRADESH.

Act number

Act 10 of 2015

Year

2015

Enacted on

20-04-2015

In force from

20 April 2015

Jurisdiction

Andhra Pradesh State Act

Subjects

Labour And Employment

Read the full text of Andhra Pradesh (Issuance of Integrated Registration and Furnishing of Combined Returns under various Labour Laws by certain Establishments) Act, 2015 section by section on LawLens.

Official source: India Code