Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cess Act, 1985

AN ACT TO PROVIDE FOR THE LEVY AND COLLECTION OF DRAINAGE CESS ON ALL LANDS COMPRISED WITHIN THE DELTA AREA OF THE KRISHNA, GODAVARI AND PENNAR RIVERS IN THE STATE OF ANDHRA PRADESH FOR PURPOSE OF RAISING FUNDS TO MEET THE EXPENSES INCURRED ON DRAINAGE SCHEMES UNDERTAKEN IN THE SAID DELTA AREA AND FOR THE MATTERS CONNECTED THEREWITH.

Act number

Act 26 of 1985

Year

1985

Enacted on

15-10-1985

Jurisdiction

Andhra Pradesh State Act

Subjects

Taxation

Read the full text of Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cess Act, 1985 section by section on LawLens.

Official source: India Code