Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973
AN ACT TO CONSOLIDATE AND AMEND THE LAW RELATING TO THE FIXATION OF CEILING ON AGRICULTURAL HOLDINGS AND TAKING OVER OF SURPLUS LANDS AND TO PROVIDE FOR THE MATTERS CONNECTED THEREWITH.
- Act number
- Act 1 of 1973
- Year
- 1973
- Enacted on
- 01-01-1973
- In force from
- 17 April 2012
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Land And Property, Agriculture
Read the full text of Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 section by section on LawLens.
Official source: India Code