Andhra Pradesh Lotteries Act, 1968
An Act to provide for the control and regulation of Lotteries in the State of Andhra Pradesh.
- Act number
- Act 16 of 1968
- Year
- 1968
- Enacted on
- 20-08-1968
- In force from
- 24 January 2017
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Criminal Law
Read the full text of Andhra Pradesh Lotteries Act, 1968 section by section on LawLens.
Official source: India Code