ANDHRA PRADESH MEDICARE SERVICE PERSONS AND MEDICARE SERVICE INSTITUTIONS (PREVENTION OF VIOLENCE AND DAMAGE TO PROPERTY) ACT, 2008

AN ACT TO PROHIBIT VIOLENCE AGAINST MEDICARE SERVICE PERSONS AND DAMAGE TO PROPERTY IN MEDICARE SERVICE INSTITUTIONS AND FOR MATTERS CONNECTED THEREWITH AND INCIDENTAL THERETO.

Act number
Act 11 of 2008
Year
2008
Enacted on
22-04-2008
In force from
20 April 2008
Jurisdiction
Andhra Pradesh State Act
Subjects
Health And Medicine, Criminal Law

Read the full text of ANDHRA PRADESH MEDICARE SERVICE PERSONS AND MEDICARE SERVICE INSTITUTIONS (PREVENTION OF VIOLENCE AND DAMAGE TO PROPERTY) ACT, 2008 section by section on LawLens.

Official source: India Code