Andhra Pradesh Members of Police Force (Regulation of Transfers) Act, 1985
AN ACT TO REGULATE THE TRANSFER OF PERSONS APPOINTED TO POLICE FORCE IN THE STATE OF ANDHRA PRADESH.
- Act number
- Act 9 of 1985
- Year
- 1985
- Enacted on
- 08-04-1988
- In force from
- 8 April 1988
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Public Service, Administrative Law
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Official source: India Code