Andhra Pradesh Metropolitan Planning Committee Act, 2007

AN ACT TO PROVIDE FOR THE CONSTITUTION OF METROPOLITAN PLANNING COMMITTEE IN EVERY METROPOLITAN AREA IN THE STATE OF ANDHRA PRADESH FOR PREPARATION OF DRAFT DEVELOPMENT PLAN FOR THE METROPOLITAN AREA AS A WHOLE AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 32 of 2007

Year

2007

Enacted on

18-12-2007

In force from

18 December 2007

Jurisdiction

Andhra Pradesh State Act

Subjects

Housing And Urban Development

Read the full text of Andhra Pradesh Metropolitan Planning Committee Act, 2007 section by section on LawLens.

Official source: India Code