Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Act, 2011
AN ACT TO PROTECT THE WOMEN SELF HELP GROUPS FROM EXPLOITATION BY THE MICRO FINANCE INSTITUTIONS IN THE STATE OF ANDHRA PRADESH AND FOR THE MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.
- Act number
- Act 1 of 2011
- Year
- 2011
- Enacted on
- 01-01-2011
- In force from
- 1 January 2011
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Banking And Finance, Women And Children
Read the full text of Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Act, 2011 section by section on LawLens.
Official source: India Code