Andhra Pradesh Millets Board Act, 2019

AN ACT TO PROVIDE FOR THE DEVELOPMENT UNDER THE CONTROL OF THE STATE GOVERNMENT, OF THE MILLETS CROP AND MILLETS INDUSTRY AND FOR MATTERS CONNECTED THERE WITH AND INCIDENTAL THERETO.

Act number

Act 6 of 2020

Year

2020

Enacted on

03-01-2020

Jurisdiction

Andhra Pradesh State Act

Subjects

Agriculture

Read the full text of Andhra Pradesh Millets Board Act, 2019 section by section on LawLens.

Official source: India Code