Andhra Pradesh Mineral Bearing Lands (Infrastructure) Cess Act, 2005
AN ACT TO PROVIDE FOR THE LEVY OF CESS ON MINERAL BEARING LANDS FOR THE PROMOTION OF INFRASTRUCTURE FACILITIES FOR RAPID EXPLOITATION OF MINERAL RESOURCES IN THE STATE OF ANDHRA PRADESH AND MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.
- Act number
- Act 38 of 2005
- Year
- 2005
- Enacted on
- 29-10-2005
- In force from
- 29 October 2005
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Taxation, Mines And Minerals
Read the full text of Andhra Pradesh Mineral Bearing Lands (Infrastructure) Cess Act, 2005 section by section on LawLens.
Official source: India Code