Andhra Pradesh Municipal Corporations Act, 1994

AN ACT TO PROVIDE FOR THE ESTABLISHMENT OF MUNICIPAL CORPORATIONS IN THE STATE OF ANDHRA PRADESH AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 25 of 1994

Year

1994

Enacted on

16-08-1994

In force from

17 April 2012

Jurisdiction

Andhra Pradesh State Act

Subjects

Housing And Urban Development, Elections

Read the full text of Andhra Pradesh Municipal Corporations Act, 1994 section by section on LawLens.

Official source: India Code