Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

AN ACT TO PROVIDE FOR THE DEVELOPMENT, CONSTRUCTION, MANAGEMENT, OPERATION AND MAINTENANCE OF MASS RAPID TRANSIT SYSTEM, AND TO REGULATE THE WORKING AND COMMERCIAL EXPLOITATION OF REAL ESTATE FORMING PART OF SUCH MASS RAPID TRANSIT SYSTEM IN MUNICIPAL AREAS IN THE STATE OF ANDHRA PRADESH AND FOR MATTERS CONNECTED THEREWITH AND INCIDENTAL THERETO.

Act number

Act 38 of 2008

Year

2008

Enacted on

29-09-2008

In force from

29 September 2008

Jurisdiction

Andhra Pradesh State Act

Subjects

Transport And Motor Vehicles, Land And Property

Read the full text of Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008 section by section on LawLens.

Official source: India Code