Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995

AN ACT TO PROVIDE FOR THE VALUNTARY FORMATION OF CO-OPERATIVE SOCIETIES AS ACCOUNTABLE, COMPETITIVE SELF RELIANT BUSINESS ENTERPRISES, BASED ON THRIFT SELF HELP AND MUTUAL AID OWNED MANAGED AND CONTROLLED BY MEMBERS FOR THEIR ECONOMIC AND SOCIAL BETTERMENT AND FOR THE MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 30 of 1995

Year

1995

Enacted on

18-05-1995

In force from

27 May 1995

Jurisdiction

Andhra Pradesh State Act

Subjects

Cooperatives And Societies

Read the full text of Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995 section by section on LawLens.

Official source: India Code