Andhra Pradesh (Non-Delta Area) Drainage Cess Act, 1986

AN ACT TO PROVIDE FOR THE LEVY AND COLLECTION OF DRAINAGE CESS ON ALL LANDS COMPRISED WITHIN NON-DELTA AREAS IN THE STATE OF ANDHRA PRADESH FOR THE PURPOSE OF RAISING FUNDS TO MEET THE EXPENSES INCURRED ON DRAINAGE SCHEMES UNDERTAKEN IN NON-DELTA AREAS AND FOR MATTERS CONNECTED THEREWITH.

Act number

Act 20 of 1986

Year

1986

Enacted on

02-08-1986

Jurisdiction

Andhra Pradesh State Act

Subjects

Taxation

Read the full text of Andhra Pradesh (Non-Delta Area) Drainage Cess Act, 1986 section by section on LawLens.

Official source: India Code