Andhra Pradesh Objectionable Performances Prohibition Act, 1956
AN ACT TO PROVIDE FOR THE PROHIBITION OF PUBLIC DRAMATIC AND CERTAIN OTHER PERFORMANCES OF AN OBJECTIONABLE CHARACTER IN THE STATE OF ANDHRA PRADESH.
- Act number
- Act 8 of 1956
- Year
- 1956
- Enacted on
- 30-03-1956
- In force from
- 30 March 1956
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Criminal Law, Criminal Procedure
Read the full text of Andhra Pradesh Objectionable Performances Prohibition Act, 1956 section by section on LawLens.
Official source: India Code