Andhra Pradesh Panchayat Raj Act, 1994
AN ACT TO PROVIDE FOR THE CONSTITUTION OF GRAM PANCHAYATS, MANDAL PRAJA PARISHADS AND ZILLA PRAJA PARISHADS AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.
- Act number
- Act 13 of 1994
- Year
- 1994
- Enacted on
- 22-04-1994
- In force from
- 22 December 1998
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Administrative Law, Taxation, Elections
Read the full text of Andhra Pradesh Panchayat Raj Act, 1994 section by section on LawLens.
Official source: India Code