Andhra Pradesh Para Medical Board Act, 2006

AN ACT TO PROVIDE FOR THE CONSTITUTION OF THE ANDHRA PRADESH PARA MEDICAL BOARD FOR THE REGISTRATION OF PARA MEDICAL TECHNICIANS AND FOR THE REGISTRATION OF INSTITUTIONS IMPARTING TRAINING TO SUCH TECHNICIANS IN THE STATE OF ANDHRA PRADESH AND PRESCRIBING THEIR QUALIFICATIONS AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number
Act 38 of 2006
Year
2006
Enacted on
25-09-2006
In force from
1 August 2006
Jurisdiction
Andhra Pradesh State Act
Subjects
Health And Medicine, Education

Read the full text of Andhra Pradesh Para Medical Board Act, 2006 section by section on LawLens.

Official source: India Code