Andhra Pradesh Pawn Brokers Act, 2002
AN ACT TO CONSOLIDATE THE LAWS RELATING TO PAWN BROKING IN THE STATE OF ANDHRA PRADESH AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.
- Act number
- Act 6 of 2002
- Year
- 2002
- Enacted on
- 13-03-2002
- In force from
- 14 October 2001
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Banking And Finance
Read the full text of Andhra Pradesh Pawn Brokers Act, 2002 section by section on LawLens.
Official source: India Code