Andhra Pradesh Police (Reforms) Act, 2014

AN ACT TO PROVIDE FOR SELECTION AND APPOINTMENT OF DIRECTOR GENERAL OF POLICE (HEAD OF POLICE FORCE) AND MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO

Act number

Act 9 of 2014

Year

2014

Enacted on

22-09-2014

In force from

22 September 2014

Jurisdiction

Andhra Pradesh State Act

Subjects

Public Service

Read the full text of Andhra Pradesh Police (Reforms) Act, 2014 section by section on LawLens.

Official source: India Code