Andhra Pradesh Prevention of Anti-Social and Hazardous Activities Act, 1980

AN ACT TO MAKE SPECIAL PROVISIONS IN THE STATE OF ANDHRA PRADESH FOR THE PREVENTION OF ANTI-SOCIAL ACTIVITIES AND OTHER ACTIVITIES WHICH ARE HAZARDOUS TO THE COMMUNITY.

Act number

Act 9 of 1980

Year

1980

Enacted on

20-03-1980

In force from

20 March 1980

Jurisdiction

Andhra Pradesh State Act

Subjects

Criminal Law, Administrative Law

Read the full text of Andhra Pradesh Prevention of Anti-Social and Hazardous Activities Act, 1980 section by section on LawLens.

Official source: India Code