Andhra Pradesh Prevention of Dangerous Activities of Communal Offenders Act, 1984
AN ACT TO PROVIDE FOR PREVENTIVE DETENTION OF COMMUNAL OFFENDERS FOR PREVENTING THEIR DANGERIOUS ACTIVITIES PREJUDICIAL TO THE MAINTENANCE OF PUBLIC ORDER AND MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.
- Act number
- Act 30 of 1984
- Year
- 1984
- Enacted on
- 24-09-1984
- In force from
- 24 September 1984
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Criminal Procedure
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Official source: India Code