Andhra Pradesh Prevention of Disfigurement of Open Places and Prohibition of Obscene and Objectionable Posters and Advertisements Act, 1997
AN ACT TO PROVIDE FOR PREVENTION OF DISFIGUREMENT BY OBJECTIONABLE OR UNAUTHORISED ADVERTISEMENT OF PLACES OPEN TO PUBLIC VIEW AND FOR THE PROHIBITION OF PRINTING, PUBLISHING AND DISPLAY OF OBSCENE POSTERS RELATING TO CINEMAS AND FOR MATTERS CONNECTD THEREWITH OR INCIDENTAL THERETO.
- Act number
- Act 28 of 1997
- Year
- 1997
- Enacted on
- 17-09-1997
- In force from
- 17 November 1997
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Housing And Urban Development, Media And Broadcasting
Read the full text of Andhra Pradesh Prevention of Disfigurement of Open Places and Prohibition of Obscene and Objectionable Posters and Advertisements Act, 1997 section by section on LawLens.
Official source: India Code