ANDHRA PRADESH PRISONS DEVELOPMENT BOARD ACT, 2001
AN ACT TO PROVIDE FOR THE ESTABLISHMENT OF THE ANDHRA PRADESH PRISONS DEVELOPMENT BOARD FOR THE DEVELOPMENT OF THE PRISON SYSTEM AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO
- Act number
- Act 12 of 2001
- Year
- 2001
- Enacted on
- 17-04-2001
- In force from
- 17 April 2001
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Administrative Law
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Official source: India Code