Andhra Pradesh Private Educational Institutions Maintenance Grant (Regulation) Act, 1995

AN ACT TO REGULATE THE FIXATION AND PAYMENT OF MAINTENANCE GRANT TO PRIVATE EDUCATIONAL INSTITUTIONS IN THE STATE OF ANDHRA PRADESH AND MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 11 of 1995

Year

1995

Enacted on

13-02-1995

In force from

13 February 1995

Jurisdiction

Andhra Pradesh State Act

Subjects

Education

Read the full text of Andhra Pradesh Private Educational Institutions Maintenance Grant (Regulation) Act, 1995 section by section on LawLens.

Official source: India Code