Andhra Pradesh Prohibition Act, 1995

AN ACT TO INTRODUCE PROHIBITION OF THE MANUFACTURE, SALE AND CONSUMPTION OF ARRACK AND REGULATION OF THE MANUFACTURE, SALE AND CONSUMPTION OF OTHER INTOXICATING LIQUORS IN THE STATE OF ANDHRA PRADESH AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 17 of 1995

Year

1995

Enacted on

20-02-1995

In force from

1 January 1995

Jurisdiction

Andhra Pradesh State Act

Subjects

Criminal Law, Criminal Procedure, Social Welfare

Read the full text of Andhra Pradesh Prohibition Act, 1995 section by section on LawLens.

Official source: India Code