Andhra Pradesh Prohibition of Ragging Act, 1997
AN ACT TO PROHIBIT RAGGING IN EDUCATIONAL INSTITUTIONS IN THE STATE OF ANDHRA PRADESH.
- Act number
- Act 26 of 1997
- Year
- 1997
- Enacted on
- 21-08-1997
- In force from
- 21 August 1997
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Education, Criminal Law
Read the full text of Andhra Pradesh Prohibition of Ragging Act, 1997 section by section on LawLens.
Official source: India Code