Andhra Pradesh Prohibition of smoking and Health Protection Act, 2002
AN ACT TO PROVIDE FOR PROHIBITION OF SMOKING IN PLACES OF PUBLIC WORK OR PUBLIC USE AND IN PUBLIC SERVICE VEHICLES IN THE STATE OF ANDHRA PRADESH AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.
- Act number
- Act 14 of 2002
- Year
- 2002
- Enacted on
- 03-05-2002
- In force from
- 3 May 2002
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Health And Medicine, Consumer Protection
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Official source: India Code