Andhra Pradesh Promotion of Social Audit and Prevention of Corrupt Practices Act, 2012

AN ACT TO PROVIDE FOR THE TRIAL OF OFFENCES COMMITTED BY PERSONS INDULGING IN CORRUPT PRACTICES DURING IMPLEMENTATION OF GOVERNMENT SCHEMES AND PROGRAMMES INCLUDING THOSE AS BROUGHT OUT BY SOCIAL AUDIT AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 3 of 2012

Year

2012

Enacted on

12-04-2012

In force from

12 April 2012

Jurisdiction

Andhra Pradesh State Act

Subjects

Money Laundering And Anti Corruption

Read the full text of Andhra Pradesh Promotion of Social Audit and Prevention of Corrupt Practices Act, 2012 section by section on LawLens.

Official source: India Code