Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999
AN ACT TO PROTECT THE DEPOSITS MADE BY THE PUBLIC IN FINANCIAL ESTABLISHMENTS AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.
- Act number
- Act 17 of 1999
- Year
- 1999
- Enacted on
- 01-07-1999
- In force from
- 13 April 1999
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Banking And Finance
Read the full text of Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999 section by section on LawLens.
Official source: India Code