Andhra Pradesh Public Examinations (Prevention of Malpractices and Unfair means) Act, 1997

AN ACT TO PREVENT MALPRACTICES AND UNFAIR MEANS AT OR RELATING TO PUBLIC EXAMINATIONS AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number
Act 25 of 1997
Year
1997
Enacted on
21-08-1997
In force from
21 August 1997
Jurisdiction
Andhra Pradesh State Act
Subjects
Education, Criminal Law

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Official source: India Code