Andhra Pradesh Public Security Act, 1992
AN ACT TO PROVIDE FOR MORE EFFECTIVE PREVENTION OF CERTAIN UNLAWFUL ACTIVITIES OF INDIVIDUALS AND ASSOCIATIONS AND MATTERS CONNECTED THERETO.
- Act number
- Act 21 of 1992
- Year
- 1992
- Enacted on
- 30-09-1992
- In force from
- 24 January 2017
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Defence And National Security, Criminal Law
Read the full text of Andhra Pradesh Public Security Act, 1992 section by section on LawLens.
Official source: India Code