ANDHRA PRADESH PULSES BOARD ACT, 2020

AN ACT TO PROVIDE FOR THE DEVELOPMENT UNDER THE CONTROL OF THE STATE GOVERNMENT, OF THE PULSES CROP AND PULSES INDUSTRY AND FOR MATTERS CONNECTED THEREWITH AND INCIDENTALTHERETO.

Act number

Act 7 of 2020

Year

2020

Enacted on

03-01-2020

Jurisdiction

Andhra Pradesh State Act

Subjects

Agriculture

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Official source: India Code