Andhra Pradesh Reservation in favour of Socially and Educationally Backward Classes of Muslims Act, 2007

AN ACT TO PROVIDE RESERVATION TO SOCIALLY AND EDUCATIONALLY BACKWARD CLASSES OF MUSLIMS IN THE EDUCATIONAL INSTITUTIONS AND PUBLIC EMPLOYMENT FOR THEIR UPLIFTMENT AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 26 of 2007

Year

2007

Enacted on

13-08-2007

In force from

13 August 2007

Jurisdiction

Andhra Pradesh State Act

Subjects

Social Welfare, Tribal And Minority Affairs, Education, Labour And Employment

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Official source: India Code