Andhra Pradesh Reservation of seats in the Educational Institutions and of appointments or posts in the Public Services under the State to Muslim Community Act, 2005

AN ACT TO PROVIDE RESERVATION TO MUSLIM COMMUNITY IN THE MATTERS OF ADMISSION INTO EDUCATIONAL INSTITUTIONS AND APPOINTMENTS TO PUBLIC SERVICES IN THE STATE OF ANDHRA PRADESH AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 21 of 2005

Year

2005

Enacted on

25-10-2005

In force from

25 October 2005

Jurisdiction

Andhra Pradesh State Act

Subjects

Tribal And Minority Affairs, Education, Public Service

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Official source: India Code