Andhra Pradesh Residential and Non-Residential Premises Tenancy Act, 2017
An Act to revise the Law relating to the Regulation of Rent and Balance the Right and duties of Landlords and Tenants of Residential and No Residential Premises in the Urban and other areas and to provide for quick resolution of disputes and matters connected therewith or incidential thereto.
- Act number
- Act 10 of 2018
- Year
- 2018
- Enacted on
- 09-01-2018
- In force from
- 1 January 2018
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Land And Property, Civil Law And Procedure, Housing And Urban Development
Read the full text of Andhra Pradesh Residential and Non-Residential Premises Tenancy Act, 2017 section by section on LawLens.
Official source: India Code