Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971
AN ACT TO CONSOLIDATE AND AMEND THE LAW RELATING TO THE RIGHTS IN LAND AND PATTADAR PASS BOOKS IN THE STATE OF ANDHRA PRADESH.
- Act number
- Act 26 of 1971
- Year
- 1971
- Enacted on
- 14-12-1972
- In force from
- 5 December 1971
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Land And Property
Read the full text of Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 section by section on LawLens.
Official source: India Code