Andhra Pradesh Rural Electric Co-operative Societies (Temporary Provisions) Act, 1998

AN ACT TO PROVIDE FOR THE MANAGEMENT OF THE AFFAIRS OF THE RURAL ELECTRIC CO-OPERATIVE SOCIETIES BY PERSONS INCHARGE UNTIL EVOLUTION OF AN ELECTRICITY POLICY AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 32 of 1998

Year

1998

Enacted on

18-12-1998

In force from

18 December 1998

Jurisdiction

Andhra Pradesh State Act

Subjects

Energy And Electricity, Cooperatives And Societies

Read the full text of Andhra Pradesh Rural Electric Co-operative Societies (Temporary Provisions) Act, 1998 section by section on LawLens.

Official source: India Code