Andhra Pradesh Sales Tax (Settlement of Disputes) Act, 2001
AN ACT TO PROVIDE FOR EXPEDITIOUS ENFORCEMENT OF PAYMENT OF ARREAR TAX, ADDITIONAL TAX, TURN OVER TAX, PENALTY OR INTEREST IN DISPUTE UNDER RELEVANT ACTS RELATING TO SALES TAX, ENTERTAINMENTS TAX BY WAY OF SETTLEMENT OF SUCH DISPUTES AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.
- Act number
- Act 41 of 2001
- Year
- 2001
- Enacted on
- 16-10-2001
- In force from
- 16 October 2001
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Taxation
Read the full text of Andhra Pradesh Sales Tax (Settlement of Disputes) Act, 2001 section by section on LawLens.
Official source: India Code