ANDHRA PRADESH (SCHEDULED CASTES, SCHEDULED TRIBES AND BACKWARD CLASSES) REGULATION OF ISSUE OF COMMUNITY CERTIFICATES ACT, 1993

AN ACT TO REGULATE THE ISSUE OF COMMUNITY CERTIFICATES RELATING TO PERSONS BELONGING TO THE SCHEDULED CASTES, SCHEDULED TRIBES AND BACKWARD CLASSES AND MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 16 of 1993

Year

1993

Enacted on

08-09-1993

In force from

28 January 1993

Jurisdiction

Andhra Pradesh State Act

Subjects

Social Welfare, Tribal And Minority Affairs

Read the full text of ANDHRA PRADESH (SCHEDULED CASTES, SCHEDULED TRIBES AND BACKWARD CLASSES) REGULATION OF ISSUE OF COMMUNITY CERTIFICATES ACT, 1993 section by section on LawLens.

Official source: India Code