Andhra Pradesh Self Help Groups (SHG) Women Co-contributory Pension Act, 2009
AN ACT TO PROVIDE FOR THE FRAMING OF CO-CONTRIBUTORY PENSION SCHEME TO PROMOTE OLD AGE INCOME SECURITY AMONG WOMEN MEMBERS OF SELF HELP GROUPS IN URBAN AND RURAL AREAS AND TO PROTECT THE INTERESTS OF SUBSCRIBERS AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO
- Act number
- Act 2 of 2009
- Year
- 2009
- Enacted on
- 03-03-2009
- In force from
- 3 March 2009
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Social Welfare, Women And Children
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Official source: India Code