Andhra Pradesh Shops and Establishments Act, 1988

AN ACT TO CONSOLIDATE AND AMEND THE LAW RELATING TO THE REGULATION OF CONDITIONS OF WORK AND EMPLOYMENT IN SHOPS, COMMERCIAL ESTABLISHMENTS, RESTAURANTS THEATRES AND OTHER ESTABLISHMENTS AND FOR MATTERS CONNECTED THEREWITH.

Act number

Act 20 of 1988

Year

1988

Enacted on

26-07-1988

In force from

14 November 2018

Jurisdiction

Andhra Pradesh State Act

Subjects

Labour And Employment

Read the full text of Andhra Pradesh Shops and Establishments Act, 1988 section by section on LawLens.

Official source: India Code