Andhra Pradesh Single Window Co-operative Credit Structure at State Level Act, 1994

AN ACT TO USHER IN THE SINGLE WINDOW CO-OPERATIVE CREDIT SYSTEM AT THE STATE LEVEL AND TO MAKE CONSEQUENTIAL AMENDMENTS TO THE ANDHRA PRADESH CO-OPERATIVE SOCIETIES ACT, 1964.

Act number

Act 14 of 1994

Year

1994

Enacted on

23-04-1994

In force from

1 January 1994

Jurisdiction

Andhra Pradesh State Act

Subjects

Cooperatives And Societies

Read the full text of Andhra Pradesh Single Window Co-operative Credit Structure at State Level Act, 1994 section by section on LawLens.

Official source: India Code