Andhra Pradesh Societies Registration Act, 2001
AN ACT TO CONSOLIDATE AND AMEND THE LAW RELATING TO THE REGISTRATION OF SOCIETIES SITUATED IN ANDHARA PRADESH PROMOTING ART, FINE ARTS, CHARITY, CRAFTS, RELIGION, SPORT, LITERATURE, CULTURE, SCIENCE, PHILOSOPHY, POLITICAL EDUCATION OR ANY PUBLIC PURPOSE AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.
- Act number
- Act 35 of 2001
- Year
- 2001
- Enacted on
- 10-10-2001
- In force from
- 9 October 2001
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Cooperatives And Societies
Read the full text of Andhra Pradesh Societies Registration Act, 2001 section by section on LawLens.
Official source: India Code