Andhra Pradesh Special Protection Force Act, 1991

AN ACT TO PROVIDE FOR THE CONSTITUTION AND REGULATION OF AN ARMED FORCE OF THE STATE FOR PROTECTION AND SECURITY OF GOVERNMENT TREASURIES, INSTITUTIONS OWNED AND CONTROLLED BY THE STATE AND ALSO TO PROVIDE PROTECTION AND SECURITY TO THE AUTONOMOUS BODIES, ESTABLISHMENTS, INSTITUTIONS, INDUSTRIAL UNDERTAKINGS AND THE EMPLOYEES OF ALL SUCH INDUSTRIAL UNDER-TAKING AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 25 of 1991

Year

1991

Enacted on

23-10-1991

In force from

23 October 1991

Jurisdiction

Andhra Pradesh State Act

Subjects

Defence And National Security

Read the full text of Andhra Pradesh Special Protection Force Act, 1991 section by section on LawLens.

Official source: India Code