Andhra Pradesh Sports Authorities Act, 1988

AN ACT TO PROVIDE FOR THE ESTABLISHMENT OF SPORTS AUTHORITIES FOR THE PROMOTION OF GAMES AND SPORTS IN THE STATE OF ANDHRA PARDESH AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 4 of 1988

Year

1988

Enacted on

11-01-1988

In force from

11 January 1988

Jurisdiction

Andhra Pradesh State Act

Read the full text of Andhra Pradesh Sports Authorities Act, 1988 section by section on LawLens.

Official source: India Code