Andhra Pradesh Sri Simhachalam Varaha Lakshmi Narasimha Swamy Devasthanam Panchagramalu (Regularization of Occupations of Houses And Houses Sites) Act, 2019

AN ACT TO REGULARIZE THE OCCUPATIONS OF OCCUPANTS BY WAY OF HOUSES AND HOUSE SITES IN THE VILLAGES OF ADAVIVARAM, VENKATAPURAM OF VISAKHAPATNAM (RURAL) MANDAL AND VEPAGUNTA, PURUSHOTTAPURAM AND CHEEMALAPALLI OF PENDURTHI MANDAL CALLED AS PANCHAGRAMALU IN VISAKHAPATNAM DISTRICT OF ANDHRA PRADESH STATE DULY COMPENSATING THE DEITY OF SRI SIMHACHALAMVARAHA LAKSHMI NARASIMHA SWAMY DEVASTHANAM.

Act number

Act 12 of 2019

Year

2019

Enacted on

19-02-2019

In force from

1 January 2019

Jurisdiction

Andhra Pradesh State Act

Subjects

Land And Property, Religious And Charitable Institutions

Read the full text of Andhra Pradesh Sri Simhachalam Varaha Lakshmi Narasimha Swamy Devasthanam Panchagramalu (Regularization of Occupations of Houses And Houses Sites) Act, 2019 section by section on LawLens.

Official source: India Code