Andhra Pradesh State Agricultural Council Act, 2020

AN ACT TO PROVIDE FOR THE CONSTITUTION OF THE ANDHRA PRADESH STATE AGRICULTURAL COUNCIL FOR THE PURPOSE OF COORDINATION AND DETERMINATION OF STANDARDS OF EDUCATION IN THE FIELD OF AGRICULTURE/HORTICULTURE, TO REGULATE THE AGRICULTURAL/HORTICULTURAL PROFESSIONAL PRACTICES AND FOR THE MAINTENANCE OF REGISTER OF QUALIFIED PERSONS ENGAGED IN AGRICULTURE AND HORTICULTURE IN THE STATE OF ANDHRA PRADESH AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERE TO.

Act number

Act 38 of 2020

Year

2020

Enacted on

28-12-2021

Jurisdiction

Andhra Pradesh State Act

Subjects

Agriculture, Education

Read the full text of Andhra Pradesh State Agricultural Council Act, 2020 section by section on LawLens.

Official source: India Code