ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

AN ACT TO ESTABLISH A0NDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY (APSADA) AND TO PROVIDE FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 29 of 2020

Year

2020

Enacted on

05-08-2020

Jurisdiction

Andhra Pradesh State Act

Subjects

Agriculture

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Official source: India Code