ANDHRA PRADESH STATE COMMISSION FOR SCHEDULED TRIBES ACT, 2020

AN ACT TO CONSTITUTE THE ANDHRA PRADESH STATE COMMISSION FOR SCHEDULED TRIBES TO SAFEGUARD THE INTERESTS OF THE SCHEDULED TRIBES IN THE STATE AND FOR MATTERS CONNECTED THEREWITH AND INCIDENTAL THERETO.

Act number

Act 30 of 2020

Year

2020

Enacted on

27-10-2020

Jurisdiction

Andhra Pradesh State Act

Subjects

Tribal And Minority Affairs

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Official source: India Code